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Mst. Azizi Alias Azi Begum vs Union Territory Of J&K & Ors
2023 Latest Caselaw 1334 j&K/2

Citation : 2023 Latest Caselaw 1334 j&K/2
Judgement Date : 16 October, 2023

Jammu & Kashmir High Court - Srinagar Bench
Mst. Azizi Alias Azi Begum vs Union Territory Of J&K & Ors on 16 October, 2023
                                                      300
                                                       (Supplementary list)
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                        WP(C) No. 2609/2023
                                                          CM No. 6178/2023

Mst. Azizi Alias Azi Begum
                                                            ..... Petitioner (s)

                         Through:         Mr. M M Dar, Adv.
                                    V/s
Union Territory of J&K & Ors.
                                                            ..... Respondent(s)

                         Through:
CORAM:
             Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                                    ORDER

16.10.2023

1. Learned counsel for the petitioner submits that the respondent No. 2 by erroneous application to the judgment passed by Division Bench of this Court, has dismissed the revision petition preferred by the petitioner against the mutation No. 1529 dated 26.02.1997.

2. Issue notice to the respondents subject to taking of requisite steps by the petitioner within one week.

3. List on 04.12.2023.

4. In the meantime, till next date of hearing before the Bench, no third party interest be created in respect of the land which is subject matter of the Mutation No. 1529 dated 26.02.1997.

(Rajnesh Oswal) Judge SRINAGAR 16.10.2023 "Aasif"

 
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