Cm(6347/2023) vs Inderjit Singh &Ors
2023 Latest Caselaw 1331 j&K/2

                                                                  Serial No. 262
                                                             Supplementary 1 Causelist

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                                 CM(6347/2023)
                              In CPOWP 313/2018
Isha Chemicals and Mirconutrients & Ors.
                                                                 ..... Petitioner(s)
Through:       Mr. Aamir Latoo, Advocate.

                               V/s

Inderjit Singh &Ors.
                                                               .....Respondent(s)
Through:       Ms. Yasmeen Jan, Advocate vice
               Mr. T. M. Shamsi, DSGI.

CORAM:
              HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE.

                                     ORDER

16.10.2023

The instant application has been filed by the applicants/ petitioners for placing on record the judgment passed by the Division Bench of this Court dated 29th October 2021 as also the judgment passed by the Hon'ble Supreme Court dated 25th August 2023.

For the reasons stated in the application, coupled with what has been argued by the learned counsel appearing on behalf of applicants/ petitioners, the instant application is allowed and the documents/judgments accompanying the instant application, are taken on record, with all just exceptions.

CM 6347/2023 is accordingly disposed of. List the main case on the appointed date. Meanwhile, fresh compliance report be filed.

(Wasim Sadiq Nargal) Judge SRINAGAR:

16.10.2023 "Hamid"