Musthaq Ahmad vs Parvaiz A Koul
2023 Latest Caselaw 1274 j&K/2

                                                      S. No. 62
                                                      (Regular list )
         HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                         CCP(S) No. 342/2022

Musthaq Ahmad
                                                            ..... Petitioner (s)

                          Through:       Mr. Mian Tufail, Adv.
         V/s
Parvaiz A Koul
                                                            ..... Respondent(s)

                          Through:       Mr. Sajad Ashraf, GA
CORAM:
               Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                                     ORDER

06.10.2023

1. Learned counsel for the petitioner seeks time to place on record copy of the judgment passed by Coordinate Bench inter se the parties.

2. List on 18.11.2023.

(Rajnesh Oswal) Judge SRINAGAR 06.10.2023 "Aasif