Ghulam Ahmad Malik vs State Of J&K And Ors
2023 Latest Caselaw 1266 j&K/2

                                                     S. No. 03
                                                     (Final Hearing Matter)
         HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                           SWP No. 1500/2013

Ghulam Ahmad Malik
                                                            ..... Petitioner (s)

                         Through:       Mr. Syed Faisal Qadri, Sr. Adv.
                                        with Ms. Tayba Gulnar, Adv.
         V/s
State of J&K and Ors.
                                                            ..... Respondent(s)

                         Through:       Mr. Altaf Haqani, Sr. Adv
                                        with Mr. Asif, Adv.
CORAM:
               Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                                    ORDER

05.10.2023

1. Heard and reserved for judgment.

(Rajnesh Oswal) Judge SRINAGAR 05.10.2023 "Aasif