State Of J&K vs Abdul Aziz Mirja
2023 Latest Caselaw 986 j&K

Citation : 2023 Latest Caselaw 986 j&K
Judgement Date : 16 May, 2023

Jammu & Kashmir High Court

State Of J&K vs Abdul Aziz Mirja on 16 May, 2023

                                                                      Sr. No. 13


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                    CRAA No. 76/2010


State of J&K                                    .....Appellant(s)/Petitioner(s)

q
                         Through: Ms. Monika Kohli, Sr. AAG.
                    vs
Abdul Aziz Mirja                                          ..... Respondent(s)
                         Through: Mr. Rameshwar P Sharma, Advocate.
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                    ORDER

16.05.2023 Heard.

Reserved for Judgment.

(MA CHOWDHARY) JUDGE

Jammu 16.05.2023 Sahil Padha

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