Champa Devi vs Ut Of J And K Th. Principal ...
2023 Latest Caselaw 979 j&K

                                                                  S. No.2
                                                                  Sup. List


     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT JAMMU
                     (through virtual mode)

                               WP (C ) 1688/2021
                                CM 6565/2021

   Champa Devi                                               ...Petitioner(s)

   Through: Mr. Baasit Manzoor Keng, Adv.

                                      Vs

   UT of J and K th. Principal Secretary Home                 ...Respondent(s)
   Department.
   Through: Ms. Monkka Kohli, Sr. AAG, for R-1 to 4
            Mr. Sheikh Altaf Hussain, for R 5 to 12
   CORAM:
    HON'BLE MR JUSTICE MOHAN LAL, JUDGE

                                   ORDER

16.05.2023

Counsels for the parties are directed to file written synopsis/written

submissions and judgments on which they are relying by next date of

hearing.

List on 24.05.2023.

(MOHAN LAL) JUDGE SRINAGAR 16.05.2023 MUBASHIR