Ishan Saini & Ors vs M. Raju
2023 Latest Caselaw 970 j&K

                                            Sr. No. 57
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                        CPSW No. 367/2018

Ishan Saini & ors.                                 .... Petitioner/Appellant(s)

                           Through:-   Mr. S. H. Bhat, Advocate

                     V/s

M. Raju                                                    .....Respondent(s)

                           Through:-   Mr. Ranjit Singh Jamwal, AAG

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                   ORDER

Petitioners' counsel submits that the respondents have complied

with the impugned judgment and order dated 22.02.2017 passed by this

Court in SWP No. 348/2017 and submits that nothing survives for

further consideration in the present petition.

In view of the aforesaid submission, the proceedings in the

present contempt petition are closed.

(Sindhu Sharma) Judge JAMMU 15.05.2023 Ram Murti