Rajvir Singh vs Unknown
2023 Latest Caselaw 932 j&K

Citation : 2023 Latest Caselaw 932 j&K
Judgement Date : 11 May, 2023

Jammu & Kashmir High Court

Rajvir Singh vs Unknown on 11 May, 2023

                                                                   S. No. 22

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU
                                             CRA No. 40/2016

Rajvir Singh                                    ....Petitioner(s)/Appellant(s)

                Through :- Mr. R.K. Kotwal, Advocate.
         V/s
State of J&K.
                Through :-   Ms. Priyanka Bhat, Advocate vice
                             Ms. Monika Kohli, Sr. AAG.

Coram: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                  ORDER

The impugned judgment in the instant appeal has been passed by the undersigned.

List the matter before some other Bench on 18.05.2023.

(M A Chowdhary) Judge Jammu 11.05.2023 Ram Krishan

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