Davinder Singh vs Ut Of J&K
2023 Latest Caselaw 866 j&K

                                                                          Sr. No. 1


       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                                      Crl A(S) No. 12/2022


Davinder Singh                                      .....Appellant(s)/Petitioner(s)
                        Through: Ms. Radha Sharma, Advocate
q
                                 Appellant in person
                   vs
UT of J&K                                                        ..... Respondent(s)
                        Through: None


Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                     ORDER

This appeal has been wrongly listed in the column 'Pronouncement of

judgment'. In fact on the last date of hearing, the appeal was admitted and posted

for arguments for today.

Nobody is present on behalf of the respondent, adjourned.

List this appeal for final hearing on 20.07.2023.

(SANJAY DHAR) JUDGE

Jammu 04.05.2023 Neha