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Sajad Ahmad Banday And Ors vs School Education
2023 Latest Caselaw 672 j&K/2

Citation : 2023 Latest Caselaw 672 j&K/2
Judgement Date : 29 May, 2023

Jammu & Kashmir High Court - Srinagar Bench
Sajad Ahmad Banday And Ors vs School Education on 29 May, 2023
                                                           Serial No. 29
                                                         Regular Cause list

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                           SWP No. 1206/2013

Sajad Ahmad Banday and Ors.
                                               ..... Petitioner/Appellant(s)
Through:     Mr. Shakir Haqani, Advocate

                                    V/s
School Education
                                                        .....Respondent(s)
Through:     Ms. Maha Majeed, Advocate vice,
             Mr. Mohsin Qadri, Sr. AAG.

CORAM:
             HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                                 ORDER

29.05.2023

29.05.2023

Learned counsel appearing for the respondents submits that the matter in hand is squarely covered by the judgment passed by the cordinate Bench of this Court.

Learned counsel for the petitioners seeks a short adjourment so as to examine the judgment passed by the Court. Submission allowed.

List on 05.06.2023.

(Tashi Rabstan) Judge SRINAGAR:

29.05.2023 "Mir Arif"

 
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