Mohammad Amin Dar vs Mr. Atal Duloo
2023 Latest Caselaw 632 j&K/2

                                                        S. No. 101
                                                        Supplementary Matter
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                           CCP(S) No. 182/2023

Mohammad Amin Dar                                             .....Petitioner(s)

                            Through:       Mr. B. A Bashir, Sr. Adv.
                                           with Mr. Falak Bashir, Adv.
          V/s
Mr. Atal Duloo                                         ..... Respondent(s)

                            Through:
CORAM:
                Hon'ble Mr. Justice Tashi Rabstan, Judge.

                                       ORDER

22.05.2023 Issue notice to the respondents for filing statement of facts/compliance report returnable within four weeks.

At this stage, Mr. B. A. Bashir, learned Senior Counsel submits that against the same judgment, another contempt petition is pending and the same be listed along with this petition.

List along with Contempt petition No. 374/2017 on 19.07.2023.

(Tashi Rabstan) Judge SRINAGAR 22.05.2023 "Aasif"