Haseena Begum vs State Of J & K & Ors
2023 Latest Caselaw 630 j&K/2

Citation : 2023 Latest Caselaw 630 j&K/2
Judgement Date : 22 May, 2023

Jammu & Kashmir High Court - Srinagar Bench

Haseena Begum vs State Of J & K & Ors on 22 May, 2023

                                              S. No. 81
                                              Regular List
   HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR
                            SWP No. 1106/2018

Haseena Begum                                      ...Appellant(s)/Petitioner(s)
                                                                             `


Through: Ms. Saima Mehboob, Adv.
                                    Vs.
State of J & K & Ors.                                         ...Respondent(s)

Through: Mr. Raies ud din Ganie, Dy. AG.

CORAM:HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                  ORDER

22.05.2023

Heard. Reserved for judgment.

;

(RAJNESH OSWAL) JUDGE SRINAGAR 22.05.2023 Hilal Ahmad

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