Yasir Majeed Mir vs Ut Of J&K And Anr
2023 Latest Caselaw 598 j&K/2

                                                             Serial No. 229
                                                             Suppl. cause list
  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                WP(Crl) No. 544/2022

Yasir Majeed Mir
                                                  ..... Appellant/petitioner(s)
                                 Through: -
                         Mr. Wajid Haseeb, Advocate

                                        V/s
UT of J&K and Anr.
                                                          ..... Respondent(s)

Through: - Mr. F. N. Shah, GA CORAM:

HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE (ORDER) 17.05.2023

Heard. Judgment is reserved.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 17.05.2023 "Mohammad Yasin Dar"