Ghulam Mohammad & Anr vs Ghulam Hassan & Ors
2023 Latest Caselaw 592 j&K/2

Citation : 2023 Latest Caselaw 592 j&K/2
Judgement Date : 16 May, 2023

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohammad & Anr vs Ghulam Hassan & Ors on 16 May, 2023

                                                    S. No. 13
                                                    Regular List
       HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR
                                 OWP No. 934/2011

     Ghulam Mohammad & Anr                               ...Appellant(s)/Petitioner(s)
                                                                                   `


     Through: Mr G. A. Lone, Adv.
                                          Vs.
     Ghulam Hassan & Ors.                                           ...Respondent(s)

     Through: Mr Mir Majid Bashir, Adv.


     CORAM:HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                       ORDER

16.05.2023

1. Heard. Reserved for judgment.

;

(RAJNESH OSWAL) JUDGE SRINAGAR 16.05.2023 Hilal Ahmad

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