Mohammad Yousuf Rather vs Ajiaz Ahmad Keen And Anr
2023 Latest Caselaw 565 j&K/2

                                                             Serial No. 71
                                                           Regular Cause list

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                           CCP(S) No. 238/2022
                          In OWP No. 1675/2018
                            CM No. 3023/2022

Mohammad Yousuf Rather
                                                ..... Petitioner/Appellant(s)
Through:     None

                                     V/s
Ajiaz Ahmad Keen and Anr.
                                                      .....Respondent(s)
Through:     Mr. Jehangir Ahmad Dar, GA.
             Mr. Bashir Ahmad, Executive Engineer Appeared in Person.

CORAM:
             Hon'ble Mr. Justice Sanjeev Kumar, Judge.
                                  ORDER

08.05.2023

Mr. Bashir Ahmad Executive Engineer, Irrigation and Flood

Control Division Srinagar, assures this Court that the compliance to the

judgment dated 2nd February, 2022, shall be filed by him positively by the

next date of hearing. On his assurance the matter is adjourned.

List on 05.06.2023.

Meanwhile, subject to filing of the reply personal appearance of the

Executive Engineer, Irrigation and Flood Control Division Srinagar, for the

next date is dispensed with.

(Sanjeev Kumar) Judge SRINAGAR:

08.05.2023 "Mir Arif"