Pr. Commissioner Of Income Tax ... vs M/S Jyoti Ltd
2023 Latest Caselaw 564 j&K/2

                                                             Sr. No.13
                                                             Regular Cause List
   IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR
                             ITA No.2/2017
                                   c/w
                         other connected matters

Pr. Commissioner of Income Tax Jammu                 ...Appellant(s)/Petitioner(s)

Through: Mr. Areeb Javaid Kawoosa, Advocate
                                     Vs.

M/S Jyoti Ltd.                                                  ...Respondent(s)

Through: Mr. Ajay Vohra, Sr. Advocate with
         Mr. Aniket D. Agarwal, Advocate (through VC)
         Mr. Muzamil Yousuf, Advocate
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                ORDER

08-05-2023

Heard learned counsel for both the parties.

The matter is fixed for final hearing on 13-07-2023.

In the meantime, parties are allowed to submit their written submissions

as well as the compilation of judgments on the next date of hearing.

        (MOKSHA KHAJURIA KAZMI)                     (N. KOTISWAR SINGH)
                     JUDGE                              CHIEF JUSTICE

SRINAGAR
08-05-2023
Shameem H.