Kousar Ali & Ors vs State Of Jk & Ors
2023 Latest Caselaw 561 j&K/2

                                                                Serial No. 25
                                                              Regular Cause List

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR



                         SWP No. 368/2016 c/w
                          SWP No. 1229/2011


Kousar Ali & Ors.
                                                          ... Petitioner(s)
                               Through: -
                     Mr Arif Sikander Mir, Advocate.

                                  V/s

State of JK & Ors.
                                                         ... Respondent(s)

Through: -

Mr Mohammad Rais-ud-Din Ganai, Dy. AG.

CORAM:

Hon'ble Mr Justice Rajnesh Oswal, Judge.

(ORDER) 08.05.2023

Heard learned Counsel for the parties.

The Judgment is reserved.

(Rajnesh Oswal) Judge SRINAGAR 8th May, 2023 "TAHIR"