Aftab Ahmad Malik vs State Of J&K And Ors. (Pdd)
2023 Latest Caselaw 554 j&K/2

Citation : 2023 Latest Caselaw 554 j&K/2
Judgement Date : 4 May, 2023

Jammu & Kashmir High Court - Srinagar Bench

Aftab Ahmad Malik vs State Of J&K And Ors. (Pdd) on 4 May, 2023

                                                   S. No. 26
                                                   Suppl. Cause List
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                        SWP No. 1954/2017

Aftab Ahmad Malik                           ...Appellant/Petitioner(s)

Through: Ms. Suwaiba, Advocate vice
         Mr. N. H. Shah, Sr. Advocate
                                Vs.

State of J&K and Ors. (PDD)                         ...Respondent(s)

Through: Mr. Allau-ud-Din Ganaie, AAG
CORAM:
 HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                               ORDER

04.05.2023 Heard.

Reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 04.05.2023 Manzoor

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