Through: Mr. Z. A. Shah vs Haleema And Ors
2023 Latest Caselaw 549 j&K/2

                                                                    S. No. 24
                                                                    Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                                   CFA 214/2013
                                 c/w i)CPC 2/2017
   ABIDA MEHRAJ AND ORS
                                                     ...Petitioner(s)/Appellant(s)

   Through: Mr. Z. A. Shah, Sr. Adv. with Mr. A. Hanan, Adv.

                                       Vs
   HALEEMA AND ORS                                              ...Respondent(s)

   Through: Mr. B.A. Rather, Advocate

   CORAM:
    HON'BLE MR JUSTICE RAJNESH OSWAL, JUDGE

                                   ORDER

03.05.2023

Copy of the memo of appeals as also judgment and decree has been furnished to counsel for the respondents in an open Court today.

List for admission on 22.05.2023.

(RAJNESH OSWAL) JUDGE SRINAGAR 03.05.2023 ARIF