Citation : 2023 Latest Caselaw 546 j&K/2
Judgement Date : 3 May, 2023
S. No. 01
Regular
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CCP(S) No. 92/2023
Raheela Nazir and Ors. .....Petitioner(s)
Through: Mr. Shakir Jan, Adv.
vice Mr. R. A. Jan, Sr. Adv.
V/s
Mr. Prashant Goyal and anr. ..... Respondent(s)
Through: Mr. Jahangir Dar, GA
vice Mr. Alaudin Ganai, AAG.
CORAM:
Hon'ble Mr. Justice Sanjeev Kumar, Judge.
ORDER
03.05.2023 Learned counsel for the respondents prays for and is granted four weeks time to file compliance of the judgment dated 27.10.2022 as upheld by the Division Bench vide judgment dated 10.04.2023 passed in LPA No. 55/2023.
List on 14.06.2023.
(Sanjeev Kumar) Judge SRINAGAR 03.05.2023 "Aasif"
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