Mohammad Syed Pandith vs State Of J&K And Ors
2023 Latest Caselaw 538 j&K/2

Citation : 2023 Latest Caselaw 538 j&K/2
Judgement Date : 2 May, 2023

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Syed Pandith vs State Of J&K And Ors on 2 May, 2023

                                                    S. No. 2
                                                    Regular Cause List
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                         OWP No. 323/2002

Mohammad Syed Pandith                        ...Appellant/Petitioner(s)

Through: Mr. M. A. Qayoom, Advocate with
         Mr. Mian Tufail, Advocate
                               Vs.

State of J&K and Ors.                                ...Respondent(s)

Through: Mr. Mohsin Qadiri, Sr. AAG with
         Ms. Maha Majeed, Advocate
CORAM:
   HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                ORDER

02.05.2023 Heard.

Reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 02.05.2023 Manzoor

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