Mukesh Kumar vs R.K. Goyal And Another
2023 Latest Caselaw 1098 j&K

Citation : 2023 Latest Caselaw 1098 j&K
Judgement Date : 26 May, 2023

Jammu & Kashmir High Court

Mukesh Kumar vs R.K. Goyal And Another on 26 May, 2023

                                                                  Sr. No. 18

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                       CPSW No. 135/2017

Mukesh Kumar                                     .... Petitioner/Appellant(s)

                        Through:-   Mr. Sumit Nayyar, Advocate


                  V/s

R.K. Goyal and another                                    .....Respondent(s)

                        Through:-   Ms. Monika Kohli, Sr. AAG

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                 ORDER

Ms. Monika Kohli, learned Sr. AAG seeks and is granted four

weeks' time to comply with the judgment dated 21.07.2016 and file

compliance report, failing which, appropriate orders shall be passed.

List on 12.06.2023.

(SINDHU SHARMA) JUDGE

Jammu 26.05.2023 Vishal

Download the LatestLaws.com Mobile App