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State Of J&K And Ors vs Abdul Lateef Keen And Ors
2023 Latest Caselaw 1018 j&K

Citation : 2023 Latest Caselaw 1018 j&K
Judgement Date : 18 May, 2023

Jammu & Kashmir High Court
State Of J&K And Ors vs Abdul Lateef Keen And Ors on 18 May, 2023
                                                             S.No. 13


 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT JAMMU

                                             CFA No. 15/2011
                                             IA No. 18/2011

State of J&K and ors.                         .....Petitioner(s)/Appellant(s)

                    Through: Mr. Amit Gupta, AAG.

               Vs

Abdul Lateef Keen and ors.                              .....Respondent(s)

                    Through: Mr. R. Koul, Advocate.

Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                ORDER

18.05.2023

Heard.

Reserved for orders.

Learned counsel appearing for the parties to submit short written submissions alongwith judgments within a week's time.

(JAVED IQBAL WANI) JUDGE Jammu 18.05.2023 Ram Krishan

 
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