/2019 vs State Of J&K
2023 Latest Caselaw 1015 j&K

                                                                       Sr. No. 51


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                      CRA No. 23/2011
                                                      CrlM No. 300/2019
                                                      [1/2019]
Narinder Pal Singh and others                     .....Appellant(s)/Petitioner(s)
                         Through: Mr. Sunil Sethi, Sr. Advocate with
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                                  Mr. Navyug Sethi, Advocate.
                    vs
State of J&K                                                ..... Respondent(s)
                         Through: Mr. Bhanu Jasrotia, GA.
Coram: HON'BLE MR. JUSTICE M. A. CHOWDHARY, JUDGE

                                    ORDER

18.05.2023 Heard.

Reserved for Judgment.

(M. A. CHOWDHARY) JUDGE

Jammu 18.05.2023 Sahil Padha