State Of J&K vs Unknown Deaf And Dumb
2023 Latest Caselaw 1004 j&K

Citation : 2023 Latest Caselaw 1004 j&K
Judgement Date : 17 May, 2023

Jammu & Kashmir High Court

State Of J&K vs Unknown Deaf And Dumb on 17 May, 2023

                                                                       Sr. No. 22


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                     CRREF No. 1/2016


State of J&K                                     .....Appellant(s)/Petitioner(s)

q
                         Through: Mr. P. D. Singh, Dy. AG.
                    vs
Unknown Deaf and Dumb                                        ..... Respondent(s)
                         Through: None.
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                    ORDER

17.05.2023 Heard.

Reserved for Judgment.

(MA CHOWDHARY) JUDGE

Jammu 17.05.2023 Sahil Padha

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