Saqib Hussain Mir Th. Bagma vs Ut Of J&K And Others
2023 Latest Caselaw 1003 j&K

Citation : 2023 Latest Caselaw 1003 j&K
Judgement Date : 17 May, 2023

Jammu & Kashmir High Court

Saqib Hussain Mir Th. Bagma vs Ut Of J&K And Others on 17 May, 2023

                                                                      Sr. No. 138


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                     WP(Crl) No. 59/2022


Saqib Hussain Mir Th. Bagma                      .....Appellant(s)/Petitioner(s)
Begum

q
                         Through: Mr. Prince Khanna, Advocate.
                    vs
UT of J&K and others                                       ..... Respondent(s)
                         Through: Mr. Adarsh Bhagat, GA.
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                    ORDER

17.05.2023 Heard.

Reserved for Judgment.

(MA CHOWDHARY) JUDGE

Jammu 17.05.2023 Sahil Padha

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