Promila Sharma And Others vs Sanjeev Verma Commissioner ...
2023 Latest Caselaw 99 j&K

                                                                                      Sr. No. 02



                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU


                                                                      CCP (S) No. 296/2022


            Promila Sharma and others                                .....Appellant/Petitioner(s)

                                              Through :- Mr. Adarsh Sharma, Advocate.

                                        v/s

            Sanjeev Verma Commissioner Secretary                              .....Respondent(s)
            Forest Deptt and others
                                              Through :- Mr. Dewakar Sharma, Dy. AG.

               CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE


                                                  ORDER

Mr. Dewakar Sharma, learned Dy. AG submits that the judgment dated

23.03.2022 has been complied with in its letter and spirit.

Learned counsel for the petitioner seeks and is granted a day's time to

seek instructions.

List on 04.02.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE

JAMMU 03.02.2023 Renu

RENU BALA 2023.02.04 14:22 I attest to the accuracy and integrity of this document