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Subash Chander vs Arjun Wazir And Another
2023 Latest Caselaw 87 j&K

Citation : 2023 Latest Caselaw 87 j&K
Judgement Date : 3 February, 2023

Jammu & Kashmir High Court
Subash Chander vs Arjun Wazir And Another on 3 February, 2023
                                                                      Sr. No. 39


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

                                                     MA No. 8/2021
                                                     CM No. 3140/2021
                                                     CAV No. 1073/2021
                                                     c/w
                                                     RFA No. 9/2021
                                                     CM No. 2527/2021
                                                     RFA No. 10/2021
                                                     CM No. 2534/2021
                                                     RFA No. 12/2021
                                                     CM No. 2738/2021

Subash Chander                                   .....Appellant(s)/Petitioner(s)
                      Through: Mr. Sachin Dev Singh, Advocate
                               Mr. D. K. Khajuria, Advocate
q
                               Mr. Rakesh Chargotra, Advocate.
                 vs
Arjun Wazir and another                                    ..... Respondent(s)
                      Through: Mr. G. S. Thakur, Advocate.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                   ORDER

By virtue of impugned judgment/order, as many as 16 cases have been

decided by the learned trial court and it appears that a number of appeals have

been filed against the impugned judgment/order in this Court.

Today, above titled appeals have been listed before this Court, but it

appears that some other appeals have also been filed against the impugned

judgment/order which are pending adjudication before this court.

Mr. G. S. Thakur, learned counsel for the respondents has furnished

particulars of three such proceedings:

1. CR No. 3/2021 titled "Parshotam Vaishno Devi Trust vs.

Udhey Singh Wazir".

CM No. 3140/2021 CAV No. 1073/2021 c/w RFA No. 9/2021 CM No. 2527/2021 RFA No. 10/2021 CM No. 2534/2021 RFA No. 12/2021 CM No. 2738/2021

2. MA No. 9/2021 titled "Babu Ram Dubey vs. Wazir Mansa

Ram".

3. MA No. 10/2021 titled "Kewal Krishan vs. Udhay Singh

Wazir".

All these three above mentioned cases are directed to be listed along

with the present appeals on 07.03.2023.

(SANJAY DHAR) JUDGE

Jammu 03.02.2023 Sahil Padha

 
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