Union Territory Of J & K & Ors vs Mukhtar Ahmad Bhat & Ors
2023 Latest Caselaw 77 j&K/2

                                         S. No. 22
                                         Regular List
 HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

                            LPA No. 298/2019

Union Territory of J & K & ors.                  ...Petitioner(s)/Appellant(s)



Through: Mr Mohsin Qadri, Sr. AAG.

                                  Vs.
Mukhtar Ahmad Bhat & Ors.                                   ...Respondent(s)



Through: Mr Z. A. Qureshi, Sr. Adv with
         Ms Raziya Amin, Adv.
CORAM:HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
         HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                ORDER

08.02.2023 The judgment relied upon by the learned counsel for the respondents has been handed over to Mr Mohsin Qadri, learned senior AAG, in the open Court. He seeks time to peruse the same and, accordingly, address the issue in the present LPA. Time granted.

List on 17.02.2023.

In the meanwhile, interim direction if any, to continue till next date of hearing.

               (MOHAN LAL)                  (RAJNESH OSWAL)
                    JUDGE                            JUDGE

SRINAGAR
08.02.2023
Hilal Ahmad