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Prem Lal Verma & Anr vs Union Territory Of J&K & Anr
2023 Latest Caselaw 77 j&K

Citation : 2023 Latest Caselaw 77 j&K
Judgement Date : 2 February, 2023

Jammu & Kashmir High Court
Prem Lal Verma & Anr vs Union Territory Of J&K & Anr on 2 February, 2023
                                                                    S. No. 7

            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU

CRM(M) No. 640/2021

Prem Lal Verma & Anr.                            ....Petitioner(s)/Appellant(s)

                           Through :- Mr. Sheikh Najeeb, Advocate
            V/s
Union Territory of J&K & Anr.                    ....Respondent(s)

                           Through :- Mr. P. D. Singh, DyAG for
                                      respondent no.1.
                                      Mr. Mohd. Amir Awan, Advocate for
                                      respondent no.2.

Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                     ORDER

Heard.

Reserved for judgment.

(MA CHOWDHARY) JUDGE Jammu 02.02.2023 SUNITA/PS

 
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