State vs Ravi Kumar
2023 Latest Caselaw 76 j&K

                                                                    Sr.No. 14


        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU


                                           CRAA No. 75/2010


State                                                ..... Applicant/Petitioner(s)

                     Through: Ms. Chetna Manhas, Advocate vice
                              Mr. Amit Gupta, AAG


                Vs

Ravi Kumar                                                   ..... Respondent(s)

                     Through: None

Coram:   HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
         HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                   ORDER

02.02.2023

Order dated 08.08.2019 is yet to be complied with by the appellant.

Learned counsel appearing for the appellant prays for and is granted time to

place on record English translated version of the judgment impugned.

List on 13.04.2023.

                       (Puneet Gupta)                (Sanjeev Kumar)
                           Judge                          Judge
Jammu
02.02.2023
Tarun