Gulzar Ahamd Khan vs Sarita Chauhan And Others
2023 Latest Caselaw 71 j&K/2

                                                                            S. No. 60
                                                                            Regular Cause List
                     THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                                      AT SRINAGAR

                                         CCP(S) no. 557/2021

         Gulzar Ahamd Khan
                                                               ...Appellant(s)/Petitioner(s)
         Through: Mr. Nissar Ahmad, Advocate

                                                 Vs.

           Sarita Chauhan and others
                                                               ...Respondent(s)
         Through: Mr. F. A. Bhat, AAG

         CORAM:
           HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                              ORDER

07.02.2023

Compliance report filed does not show that the judgment of the Court has been complied with in letter and spirit.

Mr. F. A. Bhat, learned AAG submits that he will file fresh compliance report showing that order has been complied and implemented in letter and spirit within two weeks, failing which officer concerned shall remain present in the Court on the next date of hearing.

List 21.02.2023.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 07.02.2023 "Imtiyaz"

IMTIYAZ UL GANI 2023.02.08 15:05 I attest to the accuracy and integrity of this document