Sayed Shahid Hamdani vs Ut Of J&K And Another
2023 Latest Caselaw 320 j&K

                                                                   Sr. No. 35


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

                                                  Bail App No. 109/2021
                                                  CrlM No. 646/2021,
                                                  203/2023
                                                  c/w
                                                  CRM(M) No. 274/2021
                                                  CrlM No. 772/2021,
                                                  773/2021
Sayed Shahid Hamdani                          .....Appellant(s)/Petitioner(s)
                    Through: Mr. P. N. Raina, Sr. Advocate with
q
                             Mr. J. A. Hamal, Advocate
               vs
UT of J&K and another                                   ..... Respondent(s)
                    Through: Mr. Pawan Dev Singh, Dy.AG for No. 1
                             Mr. Zulker Nain Sheikh, Advocate for No. 2
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                ORDER

CD file has been produced. Arguments heard.

Judgment reserved.

(SANJAY DHAR) JUDGE

Jammu 21.02.2023 Rakesh