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Mac App No. 57/202 vs Om Parkash
2023 Latest Caselaw 219 j&K

Citation : 2023 Latest Caselaw 219 j&K
Judgement Date : 9 February, 2023

Jammu & Kashmir High Court
Mac App No. 57/202 vs Om Parkash on 9 February, 2023
                                                                    Sr. No. 6


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                 Mac App No. 57/2021
                                                 c/w
                                                 Mac App No. 58/2021
                                                 Mac App No. 59/2021
                                                 Mac App No. 60/2021
                                                 Mac App No. 61/2021
                                                 Mac App No. 62/2021
IFFCO TOKIA General Insurance                .....Appellant(s)/Petitioner(s)
Co. Ltd. Th. Sandeep Aggarwal

q
                     Through: Mr. Vipan Gandotra, Advocate.
                vs
Om Parkash                                                ..... Respondent(s)
                     Through: Mr. A. S. Azad, Advocate.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                ORDER

Heard.

Reserved for Judgment.

(SANJAY DHAR) JUDGE

Jammu 09.02.2023 Sahil Padha

 
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