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Neeraj Shastri And Another vs State Of J&K And Another
2023 Latest Caselaw 207 j&K

Citation : 2023 Latest Caselaw 207 j&K
Judgement Date : 8 February, 2023

Jammu & Kashmir High Court
Neeraj Shastri And Another vs State Of J&K And Another on 8 February, 2023
                                                                   Sr. No. 25


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                  CRMC No. 291/2016
                                                  IA No. 1/2016

Neeraj Shastri and another                    .....Appellant(s)/Petitioner(s)

q
                      Through: Mr. Varut Kumar, Advocate.
                 vs
State of J&K and another                                ..... Respondent(s)
                      Through: Mr. Amit Gupta, AAG.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                 ORDER

Heard.

Reserved for Judgment.

(SANJAY DHAR) JUDGE

Jammu 08.02.2023 Sahil Padha

 
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