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Anju Devi vs State & Ors
2023 Latest Caselaw 182 j&K

Citation : 2023 Latest Caselaw 182 j&K
Judgement Date : 7 February, 2023

Jammu & Kashmir High Court
Anju Devi vs State & Ors on 7 February, 2023
                                                                     Sr. No. 4


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU


                                                   SWP no. 1010/2011

Anju Devi                                             ....Petitioner/Appellant(s)

                   Through :- Mrs. S. Kour, Sr. Advocate with
                              Ms. Manpreet Kour, Advocate.

         V/s

State & ors.                                                  ....Respondent(s)


                   Through :- Mr. Suraj Singh, GA.
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                      ORDER

07.02.2023 Mrs. Surinder Kour, learned senior counsel submits that the Division

Bench of this Court has come forward with a pronouncement of a judgment with

respect to the fate of the pending cases vis-à-vis closure of ReT scheme as such

she seeks time to produce the said judgment.

List again on 09.02.2023.

(RAHUL BHARTI) JUDGE

JAMMU 07.02.2023 NARESH/PS

 
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