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Jia Lal And Another vs Union Territory Of J&K And Another
2023 Latest Caselaw 165 j&K

Citation : 2023 Latest Caselaw 165 j&K
Judgement Date : 6 February, 2023

Jammu & Kashmir High Court
Jia Lal And Another vs Union Territory Of J&K And Another on 6 February, 2023
                                                                               46

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

                                                   CRM(M) No. 112/2020
                                                   CrlM No. 269/2020

Jia Lal and another                            .....Appellant(s)/Petitioner(s)

q
                        Through: Ms. Garima Gupta, Advocate
                   vs
Union Territory of J&K and another                       ..... Respondent(s)
                        Through: Mr. Dewakar Sharma, Dy.AG for No. 1
                                 Ms. Nadia Qadir, Advocate for No. 2




Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                   ORDER

Heard.

Reserved for judgment.

(SANJAY DHAR) JUDGE

Jammu 06.02.2023 Rakesh

 
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