Kanchan Bala vs Shaleen Kabra
2023 Latest Caselaw 101 j&K

                                                                                     Sr. No. 18



                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                                        CPSW No. 218/2016
                                                                         CM No. 7739/2022
                                                                         CM No. 7226/2022
                                                                         CM No. 1076/2021
                                                                         CM No. 7340/2022

            Kanchan Bala                                            .....Appellant/Petitioner(s)

                                               Through :- Mr. Navneet Dubey, Advocate.

                                         v/s

            Shaleen Kabra, Secy. Education and another                       .....Respondent(s)

                                               Through :- Mr. Raman Sharma, AAG for R-1
                                                          Mr. Amit Gupta, for R-2.

               CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE


                                                      ORDER

CM No. 7739/2022

Mr. Raman Sharma, learned AAG stated at Bar that judgment dated

03.12.2015 is implemented in its letter and spirit. He further states that he has

filed compliance report along with application for exemption from personal

appearance of respondent No. 1.

Application for exemption from personal appearance of respondent No. 1

and compliance report is taken on record. For the reasons stated in the

application coupled with the submissions made by the learned counsel for the

applicant, the same is allowed. The personal appearance of respondent No.1 is

dispensed with till further orders.

Application is 'disposed of'.

List the main matter on 10.02.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE JAMMU RENU BALA 03.02.2023 2023.02.04 14:22 I attest to the accuracy and Renu integrity of this document