Mukhati Begum vs Atal Dullo And Ors. (Health And ...
2022 Latest Caselaw 1855 j&K/2

                                                                 S. No.100
                                                                 Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR
                                  CCP(S) 151/2021

   MUKHATI BEGUM                                             ...Petitioner(s)

   Through: Mr. Tufail Qadri, Advocate

                                        Vs
   ATAL DULLO AND ORS. (HEALTH AND MEDICAL EDUCATION         ...Respondent(s)
   DEPARTMENT)
   Through: Mr. Sheikh Mushtaq, AAG vice Mr. Asif Maqbool, Dy. AG

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                    ORDER

28.10.2022

Learned counsel for the respondents seeks and is granted four weeks'

time for filing statement of facts/compliance report strictly in conformity

with Judgment/Order dated 18th April, 2018 passed in writ petition SWP No.

2616/2015.

List for consideration on 01.12.2022.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 28.10.2022 ARIF