Zahid Ahmad Dar vs Union Territory Of J&K And Anr
2022 Latest Caselaw 1842 j&K/2

                                                      S. No. 02
                                                      Final Hearing Matters
         HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                         WP(Crl) No. 268/2021


Zahid Ahmad Dar                                             .....Petitioner(s)

                            Through:       Mr. Mukhtair Ahmad Makroo, Adv.
                                           with Mr., Faheem Indrabi, Adv.
         V/s
Union Territory of J&K and anr.                             ..... Respondent(s)

                            Through:       Mr. Usman Gani, GA.
CORAM:
               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                       ORDER

27.10.2022 Detention record from District Magistrate has been produced. Arguments heard.

Reserved for judgment. Learned counsel for respondents is directed to produce detention record from Home Department within week's time.

(Sanjay Dhar) Judge SRINAGAR 27.10.2022 "Aasif