Abdul Rehman Teeli vs Union Territory Of J And K And Ors
2022 Latest Caselaw 1814 j&K/2

                                                              S. No. 06
                                                              Regular list
     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR

                                    WP(Crl) 21/2022

    ABDUL REHMAN TEELI                                    ...Petitioner(s)

   Through: Mr. Parvaiz Nazir, Adv.

                                           Vs
   UNION TERRITORY OF J AND K AND ORS                      ...Respondent(s)

   Through: Ms. Insha Rashid, GA

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                        ORDER

20.10.2022

Heard learned counsel for the parties.

Judgment is reserved.

Meanwhile, Ms. Insha, learned Government Advocate is directed to

submit the original detention record within two weeks.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 20.10.2022 AAMIR