Citation : 2022 Latest Caselaw 1812 j&K/2
Judgement Date : 20 October, 2022
S. No. 04
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) 144/2021
SAHIL FAROOQ GOJREE ...Petitioner(s)
Through: Mr. Aquib Hussain, Adv.
Vs
UNION TERRITORY OF J AND K AND ORS ...Respondent(s)
Through: Mr. Asif Maqbool, Dy. AG
CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
20.10.2022
Heard learned counsel for the parties.
Judgment is reserved.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 20.10.2022 AAMIR
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