Amir Ahmad Chana vs Union Territory Of J And K And Ors
2022 Latest Caselaw 1810 j&K/2

Citation : 2022 Latest Caselaw 1810 j&K/2
Judgement Date : 20 October, 2022

Jammu & Kashmir High Court - Srinagar Bench

Amir Ahmad Chana vs Union Territory Of J And K And Ors on 20 October, 2022

                                                            S. No. 05
                                                            Regular list
    IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR

                                   WP(Crl) 281/2021

   AMIR AHMAD CHANA                                     ...Petitioner(s)

  Through: Mr. Basharat Wani, Adv.

                                          Vs
  UNION TERRITORY OF J AND K AND ORS                    ...Respondent(s)

  Through: Ms. Insha Rashid, GA

  CORAM:
   HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                       ORDER

20.10.2022

Heard learned counsel for the parties.

Judgment is reserved.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 20.10.2022 AAMIR

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