Ccp(S) 487/2021 In[Swp 1332/2018 vs Sushma Chauhan And Anr
2022 Latest Caselaw 1802 j&K/2

                                                                  S. No.73
                                                                  Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                          CCP(S) 487/2021 in[SWP 1332/2018
                                        c/w
                              SWP 1332/2018 IA(1/2018
   GHULAM QADIR LONE AND ORS                                  ...Petitioner(s)

   Through: None

                                         Vs
   SUSHMA CHAUHAN AND ANR                                      ...Respondent(s)

   Through: Mr. Asif Maqbool, Dy. AG for 1

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

19.10.2022

Compliance report stands filed on behalf of respondent No. 1.

Respondent No. 2-Secretary, Public Service Commission, Srinagar,

shall file statement of facts/compliance report strictly in conformity with

Judgment dated 19th June, 2018, passed in writ petition SWP No. 1332/2018,

within a period of four weeks.

List for consideration on 23.12.2022.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 19.10.2022 ARIF