M/S Swiss Garnier Life Sciences ... vs Union Of India Through Drug ...
2022 Latest Caselaw 1759 j&K/2

Citation : 2022 Latest Caselaw 1759 j&K/2
Judgement Date : 12 October, 2022

Jammu & Kashmir High Court - Srinagar Bench

M/S Swiss Garnier Life Sciences ... vs Union Of India Through Drug ... on 12 October, 2022

                                                       S. No. 08
                                                       AFter Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                      AT SRINAGAR
                                                          CRMC No. 169/2016

M/s Swiss Garnier Life Sciences through its Managing Partner Shri M. S.
Thevendran
                                                       .....Petitioner(s)

                           Through:       Mr. Prince Hamza, Adv.
                                          vice Mr. M. Y. Bhat, Sr. Adv.
          V/s
Union of India through Drug Inspector                     ..... Respondent(s)

                           Through:       Ms. Masooda Jan, Adv.

CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

12.10.2022 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 12.10.2022 "Aasif"

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