Syed Adeel Shah vs Directorate Of Enforcement And ...
2022 Latest Caselaw 1755 j&K/2

Citation : 2022 Latest Caselaw 1755 j&K/2
Judgement Date : 12 October, 2022

Jammu & Kashmir High Court - Srinagar Bench

Syed Adeel Shah vs Directorate Of Enforcement And ... on 12 October, 2022

                                                S. No. 110
                                                Supplementary list 1
     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR

                           WP(C) 2270/2022
                            CM 5680/2022

Syed Adeel Shah                                     ...Petitioner(s)

Through: Mr. Salih Pirzada, Advocate

                                  Vs.

Directorate of Enforcement and Another            ...Respondent(s)

Through: Mr. T.M. Shamsi, ASGI

CORAM:
 HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                               ORDER

12.10.2022

Heard and reserved for judgment.

(SANJEEV KUMAR) JUDGE

SRINAGAR 12.10.2022 "Mir Arif"

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