Mohammad Yousuf Dar vs State Of J&K And Ors
2022 Latest Caselaw 1747 j&K/2

                                                                             Serial No. 12
                                                                            Regular Causelist

                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR
                                                   LPASW No. 15/2019 [LPA No. 23/2019]

           Mohammad Yousuf Dar.

                                                                            ..... Appellant(s)
                                                Through: -
                                    Mr. M. Y. Bhat, Senior Advocate with
                                        Mr. Hamza Prince, Advocate.
                                                    V/s
           State of J&K and Ors.
                                                                           ..... Respondent(s)
                                                Through: -
                                          Ms. Asifa Padroo, AAG.
           CORAM:
                               Hon'ble Mr. Justice Ali Mohammad Magrey, Judge.
                               Hon'ble Ms. Justice Moksha Khajuria Kazmi, Judge.

                                                  ORDER

11.10.2022

Since the instant appeal is directed against the judgment passed by

one of us (Magrey:J), as such, it would not be appropriate for this Bench to

hear this matter.

List this matter on 15.11.2022, before a Bench of which one of us

(Magrey:J) is not a member.

                   (Moksha Khajuria Kazmi)                    (Ali Mohammad Magrey)
                            Judge                                       Judge
           SRINAGAR:
           11.10.2022
           "Hamid"




ABDUL HAMID BHAT
2022.10.11 14:54

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