O. N. Koul vs New India Assurance Co. Ltd.
2022 Latest Caselaw 1538 j&K

                                                                  Serial No. 34
                                                            Supplementary Cause List


        HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                        AT JAMMU

                             OWP No. 585/2010


O. N. Koul
                                                         ... Petitioner(s)
                                Through: -
        Mr. P. N. Goja, Sr. Advocate with Abhinav Jamwal, Advocate


                                       V/s
New India Assurance Co. Ltd., and Ors.
                                                       ... Respondent(s)

Through: -

Mr. Udhay Bhaskar, Advocate vice Mr. R. K. Gupta, Sr. Advocate

CORAM:

Hon'ble the Chief Justice Hon'ble Mr Justice Vinod ChatterjiKoul, Judge (ORDER) 29.10.2022

Heard. Judgment is reserved.

(Vinod ChatterjiKoul) (Ali Mohammad Magrey) Judge Chief Justice

JAMMU 29.10.2022 "Mohammad Yasin Dar"