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Rakesh Kumar vs R.K. Jerath And Another
2022 Latest Caselaw 1537 j&K

Citation : 2022 Latest Caselaw 1537 j&K
Judgement Date : 29 October, 2022

Jammu & Kashmir High Court
Rakesh Kumar vs R.K. Jerath And Another on 29 October, 2022
                                            Sr. No. 18
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                         CPSW No. 264/2010

Rakesh Kumar                                       .... Petitioner/Appellant(s)

                         Through:-    Ms. Abhya Thusoo, Advocate vice
                                      Mr. P.N. Bhat, Advocate

                   V/s

R.K. Jerath and another                                     .....Respondent(s)

                         Through:-    None.

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                  ORDER

Learned counsel for the petitioner submits that the impugned

judgment stands complied with, therefore, she does not want to press this

petition. Her submission is taken on record.

In view of the aforesaid, proceedings in this contempt petition are,

accordingly, closed.

(Sindhu Sharma) Judge

Jammu 29.10.2022 Michal Sharma

 
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