Commissioner Of Central Gst And ... vs M/S Cadila Pharmaceuticals Ltd. ...
2022 Latest Caselaw 1464 j&K

                                                                                      Sr. No. 8

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                                    CEA No.260/2022
                                                                    CM Nos. 5866/2022, 5867/2022


           Commissioner of Central GST and Central                        ....Petitioner(s)/Appellant(s)
           Excise J and K Jammu

                                     Through :- Mr. Jagpaul Singh, Advocate

                          V/s

           M/s Cadila Pharmaceuticals Ltd. IGC                                       ....Respondent(s)
           Samba Jammu

                                    Through :-    Mr. Pranav Kohli, Sr. Advocate with
                                                  Mr. Arun Dev Singh, Advocate

           Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                               HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE

                                                     ORDER

17.10.2022

1. This appeal is similar and identical to the several other Excise Appeals

which have been considered and decided by this Court vide judgment and order

dated 23rd May 2022 wherein CEA No. 10 of 2020 was the leading case.

2. Having heard counsel for the parties, we are of the opinion that as no

new ground is available to the appellant, the matter stands squarely covered by

the above decision.

3. Accordingly, this appeal is dismissed on the same terms and

conditions as laid down in the judgment and order dated 23 rd May, 2022 passed

in CEA No. 10/2020 and connected appeals.

                                                 (Sindhu Sharma) )            (Tashi Rabstan)
                                                       Judge                      Judge
           Jammu:
           17.10.2022
           Pawan Angotra


PAWAN ANGOTRA
2022.10.17 17:08
I attest to the accuracy and
integrity of this document